Chhitar S/O Sheoram (Shoram) vs Badri S/O Kanchan (2023:Rj-Jp:37623)
2023 Latest Caselaw 6610 Raj/2

Rajasthan High Court

Chhitar S/O Sheoram (Shoram) vs Badri S/O Kanchan (2023:Rj-Jp:37623) on 4 December, 2023

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

[2023:RJ-JP:37623]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

     S.B. Civil Miscellaneous Appeal No. 3412/2022

1.      Chhitar S/o Sheoram (Shoram), R/o Hingonia
        Bujurg, Post Turkiya, Tehsil Newai, Distt. Tonk
        (Raj.).
2.      Prahlad S/o Sheoram (Shoram), R/o Hingonia
        Bujurg, Post Turkiya, Tehsil Newai, Distt. Tonk
        (Raj.).
2/1.    Smt. Bhanwari Devi W/o Late Prahlad, R/o
        Hingonia Bujurg, Post Turkiya, Tehsil Newai,
        Distt. Tonk (Raj.).
2/2.    Seema        D/o     Late      Prahlad,          R/o   Hingonia
        Bujurg, Post Turkiya, Tehsil Newai, Distt. Tonk
        (Raj.).
2/3.    Uganti       D/o     Late     Prahlad,           R/o   Hingonia
        Bujurg, Post Turkiya, Tehsil Newai, Distt. Tonk
        (Raj.).
3.      Ramnath S/o Sheoram (Shoram), Aged About
        50 Years, R/o Hingonia Bujurg, Post Turkiya,
        Tehsil Newai, Distt. Tonk (Raj.).
4.      Suja Devi W/o Rajaram, R/o Hingonia Bujurg,
        Post Turkiya, Tehsil Newai, Distt. Tonk (Raj.).
5.      Hariram S/o Rajaram, R/o Hingonia Bujurg,
        Post Turkiya, Tehsil Newai, Distt. Tonk (Raj.).
6.      Kanaram S/o Rajaram, R/o Hingonia Bujurg,
        Post Turkiya, Tehsil Newai, Distt. Tonk (Raj.).
7.      Kailash S/o Rajaram, R/o Hingonia Bujurg,
        Post Turkiya, Tehsil Newai, Distt. Tonk (Raj.).
8.      Ramanand S/o Hajari, R/o Hingonia Bujurg,
        Post Turkiya, Tehsil Newai, Distt. Tonk (Raj.).
9.      Jagdish S/o Hajari, R/o Hingonia Bujurg, Post
        Turkiya, Tehsil Newai, Distt. Tonk (Raj.).
10.     Ramniwas S/o Hajari, R/o Hingonia Bujurg,
        Post Turkiya, Tehsil Newai, Distt. Tonk (Raj.).



             (Downloaded on 05/12/2023 at 08:53:01 PM)
                                    [2023:RJ-JP:37623]              (2 of 2)                 [CMA-3412/2022]


                                                                                            ----Appellants
                                                                   Versus
                                   1.      Badri S/o Kanchan, R/o Hingonia Bujurg, Post
                                           Turkiya, Tehsil Newai, Distt. Tonk (Raj.).
                                   2.      Tehsildar Newai, Tehsil Newai, Distt.tonk.
                                   3.      Sub-Registrar Dattwas, Tehsil Newai, Distt.
                                           Tonk.
                                   4.      Branch Manager State Bank Of India, Branch
                                           Newai, Tehsil Newai, Distt. Tonk.
                                                                                      ----Respondents

For Appellant(s) : Mr. Sandeep Jain, Adv. For : Mr. Sandeep Banshiwal, Adv., Respondent(s) for Mr. Mamoon Khalid, Adv.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

04/12/2023

Learned counsel for appellant(s) submits that

this civil misc. appeal has become infructuous.

In view of above, the civil misc. appeal is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /181

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