Citation : 2023 Latest Caselaw 10336 Raj
Judgement Date : 2 December, 2023
[2023:RJ-JD:41676]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Misc. Appeal No. 521/2020
1. Bhanwar Singh S/o Swroop Singh Shaktawat, Aged About
60 Years, R/o Chandora, Tehsil Sarada, District Udaipur
(Rajasthan) (Owner)
2. Gopal Singh S/o Keshar Singh Rajput, Aged About 46
Years, R/o Badawali, Tehsil Salumber, District Udaipur
(Rajasthan) (Driver)
----Appellants
Versus
1. Surya Kunwar W/o Shri Gopal Singh Rajput, R/o Mallada,
Tehsil Sarada, District Udaipur (Rajasthan)
2. Hdfc Ergo General Insurance Company Limted, Branch
Office Udaipur (Insurer)
----Respondents
For Appellant(s) : Ms. Nidhi Singhvi
For Respondent(s) : -
HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT
Judgment
02/12/2023 bl U;k;ky; }kjk fnukad 26-07-2023 dks vkns'k ikfjr dj vihykFkhZ i{k dks vihy izLrqr djus esa ikbZ xbZ deh dh iwfrZ gsrq vafre volj fn;k x;k Fkk ,oa mDr vkns'k dh ikyuk nks lIrkg esa ugha djus ij vkbZUnk is'kh ij vihy [kkfjt djus dk vkns'k fn;k x;k FkkA mDr vkns'k dh ikyuk esa ;ksX; vf/koDrk vihykFkhZ }kjk vkt fnukad rd vihy izLrqr djus esa ikbZ xbZ deh dh iwfrZ ugha dh xbZ gSA vr% ;g vihy bl U;k;ky; ds vkns'k fnukad 26-07-2023 dh ikyuk ugha djus ls [kkfjt dh tkrh gS lkFk gh ;fn dksbZ izkFkZuk&i= bl izdj.k esa yafcr gks rks og Hkh [kkfjt le>k tkosA
(YOGENDRA KUMAR PUROHIT),J 52-mayank/-
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