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Ratan Singh vs Tansingh Bhati (2023:Rj-Jd:41674)
2023 Latest Caselaw 10335 Raj

Citation : 2023 Latest Caselaw 10335 Raj
Judgement Date : 2 December, 2023

Rajasthan High Court - Jodhpur

Ratan Singh vs Tansingh Bhati (2023:Rj-Jd:41674) on 2 December, 2023

Author: Yogendra Kumar Purohit

Bench: Yogendra Kumar Purohit

                                   [2023:RJ-JD:41674]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                                      S.B. Civil Misc. Appeal No. 2430/2019

                                   Ratan Singh S/o Jabbar Singh, Aged About 40 Years, Occupation
                                   - Farming, R/o Cheebagaon, Tehsil Shivganj, District Sirohi,
                                   Rajasthan.
                                                                                                          ----Appellant
                                                                           Versus
                                   1.       Tansingh Bhati S/o Khet Singh, Age - Adult, Occupation -
                                            Driver, R/o Mukam, Post Sata, Police Station - Kudi,
                                            District Jaisalmer, Rajasthan. (Driver And Owner Of
                                            Vehicle No. Rj-19-Ga-5191)
                                   2.       United India Insurance Company Limited, Through Its
                                            Divisional      Manager,          Mandiya         Road,     Pali   Marwar,
                                            Rajasthan.
                                                                                                       ----Respondents


                                   For Appellant(s)             :     Mr. Shreyansh Mardia
                                   For Respondent(s)            :     -



                                        HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

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(YOGENDRA KUMAR PUROHIT),J 48-mayank/-

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