Rajasthan High Court - Jodhpur
Sharda College Of Nursing vs The Rajasthan Nursing Council on 7 August, 2023
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 12988/2022
Shri Ram Shiksha Samiti (Saraswati College Of Nursing), Having
Its Registered Office At Village Gonera, Kotputli, Jaipur,
Rajasthan, Through Its Secretary Umrava Singh Gurjar S/o
Prabhat Gurjar, Ward No. 2, Jodi Ke Pass, Sevara, Teori, Jaipur.
----Petitioner
Versus
1. The Rajasthan Nursing Council, Through Its Registrar, B-
39, Sardar Patel Marg, C-Scheme, Jaipur.
2. The Rajasthan University Of Health And Science, Through
Its Registrar, Kumbha Marg, Sector 18, Pratap Nagar,
Tonk Road, Jaipur.
3. Social Justice And Empowerment Department, Through
Its Director, G-3/1, Ambedkar Bhawan, Rajmahal
Residency Area, Jaipur.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office, Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
----Respondents
Connected With
S.B. Civil Writ Petition No. 18165/2022
Sharda College Of Nursing, Sodawas, District - Alwar, Rajasthan,
Through Its Director Sanjay Kumar S/o Bijender Singh, Aged
About 44 Years, Resident Of - Near Of Dhanna Ki Dharamshala,
Kosli, Rewari, Haryana.
----Petitioner
Versus
1. The Rajasthan Nursing Council, Jaipur Through Its
Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.
2. The Rajasthan University Of Health Science, Through Its
Registrar, Kumbha Marg, Sector - 18, Pratap Nagar, Tonk
Road, Jaipur.
3. Social Justice And Empowerment Department, Through
Its Director, G-3/1, Ambedkar Bhawan, Rajmahal
Residency Area, Jaipur.
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4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur, Through Its
Secretary, Plot No. 273 Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Shreyansh Mardia
For Respondent(s) : Mr. A.K. Gaur, AAG
Ms. Vandana Bhansali, AGC.
Dr. Mohit Singhvi
Mr. Sangram Singh
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order
07/08/2023
1. Learned counsel for the parties are in agreement that the
controversy involved in the present case is squarely covered by
the decision of a coordinate Bench of this Court at Jaipur Bench in
a bunch of writ petitions led by S.B. Civil Writ Petition
No.11841/2022 (Ganpati Keshyo Rai College of Nursing
V/s The State of Rajasthan & Ors.) and other connected
matters decided on 21.10.2022.
2. Learned counsel for the respondents submit that they will
check the eligibility of the petitioners' while keeping into
consideration the aforementioned judgment.
3. For the self same reasons, the present writ petition is
disposed of in terms of the order passed by the Jaipur Bench of
this Court in the case of Ganpati Keshyo Rai College of Nursing
(Supra). However, the eligibility of the admission of the students
shall be reckoned keeping in view the last date of admission fixed
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by the respondents and also orders passed by this Court, if
applicable.
4. It is made clear that if any grievance remains, the petitioners
shall be at liberty to approach this Court again.
5. All pending applications also stand disposed of.
(DR. PUSHPENDRA SINGH BHATI), J.
369-370-Zeeshan
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