Daulat Ram And Anr vs State Revenue Department Ors ...
2023 Latest Caselaw 4475 Raj/2

[2023:RJ-JP:19966]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 1591/2018

1.       Daulat Ram Son Of Late Shri Gyarsi Lal, Resident Of Ward
         No. 02, Shahpura Road, Neem Ka Thana, District Sikar
         Rajasthan
2.       Rajesh Kumar Son Of Late Shri Gyarsi Lal, Resident Of
         Ward No. 02, Shahpura Road, Neem Ka Thana, District
         Sikar Rajasthan
                                                                       ----Petitioners
                                        Versus
1.       The     State      Of      Rajasthan          Through       Its   Secretary,
         Department Of Revenue, Secretariat, Jaipur Rajasthan
2.       The District Collector, Sikar, District Sikar Rajasthan
3.       The Land Acquisition Officer-Cum-Sub Divisional Officer,
         Neem Ka Thana, District Sikar Rajasthan
4.       The Chief Project Manager, Dfcc, Jaipur, Khushi Vihar
         Patrikar Colony, Mansarovar, Jaipur
5.       The Project Director L And T, 4Th Floor Sdc Monarch Plot
         No. D-236, Amarpali Marg, Jaipur 302021
                                                                     ----Respondents

For Petitioner(s) : Mr. Vikram Singh Shekhawat For Respondent(s) : Mr. P.C. Sharma

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

31/08/2023

Counsel for the petitioners submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the

petitioners, the present writ petition is dismissed as having

become infructuous.

[2023:RJ-JP:19966] (2 of 2) [CW-1591/2018]

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /78

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