Mahesh Kumar Meena S/O Late Shri ... vs Smt. Lalli Devi W/O Late Shambhu ...
2023 Latest Caselaw 4430 Raj/2

[2023:RJ-JP:20084]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                     S.B. Civil Writ Petition No. 690/2019

Mahesh Kumar Meena S/o Late Shri Shambhu Lal @ Shambhu
Dayal, Aged About 35 Years, By Caste Meena, R/o Village Basna,
Papadada, Tehsil Nangal Rajawatan, District Dausa
                                                                     ----Petitioner
                                        Versus
1.       Smt. Lalli Devi W/o Late Shambhu Lal @ Shambhu Dayal,
         Aged About 46 Years, By Caste Meena, R/o Village Basna,
         Papadada, Tehsil Nangal Rajawatan, District Dausa
2.       Smt. Moni D/o Late Shambhu Lal @ Shambhu Dayal W/o
         Vinod, Aged About 25 Years, By Caste Meena, R/o Village
         Dhanawad, Tehsil Baswa, District Dausa
3.       Smt. Soniya Devi D/o Late Shambhu Lal @ Shambhu
         Dayal, W/o Shiv Kumar, Aged About 22 Years, By Caste
         Meena, R/o Village Dhanawad, Tehsil Baswa, District
         Dausa
4.       Kumari Neetu D/o Late Shambhu Lal @ Shambhu Dayal,
         Aged About 19 Years, By Caste Meena, R/o Village Basna,
         Papadada, Tehsil Nangal Rajawatan, District Dausa
5.       Kumari Annu D/o Late Shambhu Lal @ Shambhu Dayal,
         Aged About 9 Years, Through Natural Guardian Mother
         Smt. Lalli Devi W/o Late Shambhu Lal @ Shambhu Dayal,
         By Caste Meena, R/o Village Basna, Papadada, Tehsil
         Nangal Rajawatan, District Dausa
6.       Rajesh S/o Late Shambhu Lal @ Shambhu Dayal, Aged
         About 14 Years, Through Natural Guardian Mother Smt.
         Lalli Devi W/o Late Shambhu Lal @ Shambhu Dayal, By
         Caste Meena, R/o Village Basna, Papadada, Tehsil Nangal
         Rajawatan, District Dausa
7.       Mohit S/o Late Shambhu Lal @ Shambhu Dayal, Aged
         About 6 Years, Through Natural Guardian Mother Smt.
         Lalli Devi W/o Late Shambhu Lal @ Shambhu Dayal, By
         Caste Meena, R/o Village Basna, Papadada, Tehsil Nangal
         Rajawatan, District Dausa
8.       Harkhas, And Aam
9.       Principal, Govt. Sr. Secondary School, Village Papadada,
         Post Papadada, Tehsil Nangal Rajawatan, District Dausa


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                                    [2023:RJ-JP:20084]                          (2 of 2)                         [CW-690/2019]


                                   10.        Dy. Director, State Insurance And Provident Fund Depart-
                                              ment, Dausa
                                                                                                           ----Respondents

For Petitioner(s) : Mr. Poonam Chand Sharma For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

31/08/2023

Counsel for the petitioner submits that the civil writ petition

has become infructuous.

In view of the submission made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

(GANESH RAM MEENA),J

Seema/55

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