Anjila Rajawat D/O Sh. Manohar ... vs Ashish Kumar (2023:Rj-Jp:18947)
2023 Latest Caselaw 4173 Raj/2

                                   [2023:RJ-JP:18947]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 2469/2018

                                                                                In

                                                      S.B. Civil Writ Petition No.10726/2017

                                   Anjila Rajawat D/o Sh. Manohar Singh, Aged About 55 Years, R/o
                                   D-228 Tulsi Marg Bani Park Jaipur
                                                                                                            ----Petitioner
                                                                            Versus
                                   1.         Ashish Kumar, Sub Divisional Officer City 1 Jaipur
                                              Rajasthan
                                   2.         State     Of      Rajasthan            Through         District   Collector,
                                              Collectorate, Banipark, Jaipur.
                                                                                  ----Non-Petitioners/Respondents

For Petitioner(s) : Mr. Hemang Kumawat for Mr. Shashank Agarwal For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

24/08/2023

Learned counsel for the petitioner wants to withdraw this

contempt petition.

The contempt petition is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/55

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