Lala Ram S/O Shri Mana Ram vs Shri S.P. Bansal ...
2023 Latest Caselaw 4149 Raj/2

Citation : 2023 Latest Caselaw 4149 Raj/2
Judgement Date : 24 August, 2023

Rajasthan High Court

Lala Ram S/O Shri Mana Ram vs Shri S.P. Bansal ... on 24 August, 2023

Bench: Mahendar Kumar Goyal

[2023:RJ-JP:19171]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR

S.B. Civil Contempt Petition No. 217/2019

S.B. Civil Writ Petition No.27914/2018

Lala Ram S/o Shri Mana Ram, Aged About 53 Years, R/o Pareek
Colony, Kuchaman City Through Power Of Attorney Holder Shri
Tulcha Ram S/o Shri Chokharam, R/o Village Bangadh Post
Chosla, Nawa City District Nagaur.
----Petitioner
Versus
1. Shri S.p. Bansal, Chairman And Managing Director, M/s
Sambhar Salts Ltd., B-427, Pradhan Marg, Malviya Nagar,
Jaipur At Present Address G-229, Sitapura Industrial
Area, Headquarter, Jaipur.
2. Shri R.A. Oza General Manager, (Works) M/s Sambhar
Salts Ltd. Sambhar Lake, Sambhar District Jaipur At
Present Address G-229, Sitapura Industrial Area,
Headquarter, Jaipur.
----Respondents

For Petitioner(s) : Mr. Gajraj Singh Rajawat For Respondent(s) : Mr. Anand Sharma

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

24/08/2023

Learned counsel for the petitioner wants to withdraw this

contempt petition.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/56