Mukesh Kumar vs Raj University Of Health Sci Ors ...
2023 Latest Caselaw 4129 Raj/2

                                   [2023:RJ-JP:19092]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 12636/2013

                                   Mukesh Kumar S/o Jagmal Singh, Village Gadhwalon Ki Dhani,
                                   Post Chhawasari, Via Titanwar, Dist. Jhunjhunu, Rajasthan.
                                                                                                       ----Petitioner
                                                                       Versus
                                   1.       Rajasthan University Of Health Science, Kumbha Marg,
                                            Sector-18, Pratap Nagar, Jaipur Through Its Registrar.
                                   2.       Convener Of Examination Rajasthan University Of Health
                                            Science, Kumbha Marg, Sector-18, Pratap Nagar, Jaipur
                                   3.       The Principle, Krishna Devi Memorial Pharmacy College,
                                            Jhunjhunu Road, Bagar, Dist. Jhunjhunu, Raj- 333033.
                                   4.       The Principle, Sanjeevani Pharmacy College, Nijampur
                                            Mode, Khetri, Dist. Jhunjhunu, Raj.
                                                                                                    ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

24/08/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /51

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