Rohitash Saini vs Umrao Andors (2023:Rj-Jp:19081)
2023 Latest Caselaw 4124 Raj/2

                                   [2023:RJ-JP:19081]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 19688/2015
                                   Rohitash Saini S/o Late Shri Sheodan Saini,                          R/o   Dhani
                                   Nondawali, Tehsil Bansoor, District Alwar Rajasthan
                                                                                                       ----Petitioner
                                                                       Versus
                                   1.       Umrao S/o Late Shri Sedha Saini, R/o Dhani Nondawali,
                                            Tehsil Bansoor, District Alwar
                                   2.       Smt. Badami Widow Of Sheodan Saini, R/o Dhani
                                            Nondawali, Tehsil Bansoor, District Alwar
                                   3.       Pooran Chand S/o Sheodan Saini, R/o Dhani Nondawali,
                                            Tehsil Bansoor, District Alwar
                                   4.       Smt. Phooli D/o Sheodan Saini W/o Hajari Lal Saini, R/o
                                            Near Buchaheda Mohalla, Kotputli, District Jaipur
                                   5.       Smt. Savitri Saini D/o Sheodan Saini W/o Gokul Saini,
                                            R/o Near Buchaheda Mohalla, Kotputli, District Jaipur
                                   6.       Smt. Mishri Saini D/o Sheodan Saini W/o Badri Prasad
                                            Saini, R/o Dhani Nondawali, Tehsil Bansoor, District Alwar
                                                                                                    ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA Judgment / Order

24/08/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /14

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