Dwarika Prasad S/O Ramcharan vs Assistant Engineer ...
2023 Latest Caselaw 4113 Raj/2

                                   [2023:RJ-JP:18979]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 13659/2021

                                   1.       Dwarika Prasad S/o Ramcharan, Resident Of Dargma,
                                            Tehsil Mandrayal District Karauli, Rajasthan.
                                   2.       Brahmanand S/o Ramcharan, Resident Of Dargma, Tehsil
                                            Mandrayal District Karauli, Rajasthan.
                                                                                                      ----Petitioners
                                                                       Versus
                                   1.       Assistant Engineer, Public Health Engineering Department
                                            Mandrayal, Tehsil Mandrayal District Karauli.
                                   2.       Development Officer, Panchayat Samiti, Sapotra, Tehsil
                                            Sapotra, District Karauli.
                                   3.       Executive Officer, Zila Parishad, Karauli, District Karauli.
                                   4.       Sarpanch, Gram Panchayat Ond, Tehsil Mandrayal, District
                                            Karauli.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Mukesh Kumar Goyal For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

24/08/2023

Counsel for the petitioners submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the

petitioners, the present writ petition is dismissed as having

become infructuous.

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA/45

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