Smt Sundar Devi vs Shri Narayan Andanr ...
2023 Latest Caselaw 4083 Raj/2

                                   [2023:RJ-JP:18829]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 4065/2015

                                   Smt Sundar Devi w/o late shri gulab chand aged 70 years, r/o
                                   village ladana, tehsil phagi present address village kalwada,
                                   tehsil sanganer district jaipur
                                                                                                       ----Petitioner
                                                                       Versus
                                   1.Shri Narayan s/o shri baluram aged about 60 years, r/o village
                                   krishna sarovar dholai, tehsil sanganer district jaipur (Raj.)
                                   2.Shri Hanuman Sahay Verma son of Shri Baluram, aged about
                                   40 years, resident of village krishna sarovar dholai tehsil
                                   sanganer district jaipur (Raj.)
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Ghanshyam Sharma For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

23/08/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is granted.

In view of the prayer made by counsel for the petitioner, the

present writ petition is dismissed as withdrawn.

Since, the main petition has been dismissed, the pending

application(s), if any, stand(s) disposed of.

(GANESH RAM MEENA),J

Seema/36

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