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Smt Shanti Devi W/O Late Shri ... vs State Of Rajasthan ...
2023 Latest Caselaw 4079 Raj/2

Citation : 2023 Latest Caselaw 4079 Raj/2
Judgement Date : 23 August, 2023

Rajasthan High Court
Smt Shanti Devi W/O Late Shri ... vs State Of Rajasthan ... on 23 August, 2023
Bench: Ganesh Ram Meena
                                   [2023:RJ-JP:18688]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 22622/2018

                                   Smt Shanti Devi W/o Late Shri Chiranjilal, Aged About 80 Years,
                                   By     Caste     Dhanka,       Hindu,        R/o       Sudamapuri,      Opposite
                                   Shutarkhana, Outside Ghat Ka Darwaja, Agra Road, Jaipur
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Rajasthan, Through Director, Archeological Department,
                                   Ramniwas Bagh, J.l.n. Marg, Albert Hall Building, Jaipur
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Prem Shanker Sharma For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

23/08/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition with liberty to raise all available objections

and questions to be raised in appeal.

Permission as sought for is granted.

In view of the prayer made by counsel for the petitioner, the

present writ petition is dismissed as withdrawn with liberty as

prayed.

Since, the main petition has been dismissed, the pending

application(s), if any, stand(s) disposed of.

(GANESH RAM MEENA),J

Seema/39

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