Dinesh Kumar Sharma S/O Shri ... vs Rajendra Kumar Somani S/O Late ...
2023 Latest Caselaw 4052 Raj/2

Citation : 2023 Latest Caselaw 4052 Raj/2
Judgement Date : 23 August, 2023

Rajasthan High Court

Dinesh Kumar Sharma S/O Shri ... vs Rajendra Kumar Somani S/O Late ... on 23 August, 2023

Bench: Ganesh Ram Meena

[2023:RJ-JP:18779]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR

S.B. Civil Writ Petition No. 27392/2018

Dinesh Kumar Sharma S/o Shri Bodulal Sharma, Aged About 45
Years, Resident Of 3/12, Parasram Nagar, Dher Ke Balaji, Sikar
Road, Jaipur.
----Petitioner
Versus
1. Rajendra Kumar Somani S/o Late Shri Naraindas, Aged
About 60 Years, Resident Of 6/197, Sector 6,
Vidyadharnagar, Jaipur.
2. Jaipur Development Authority, Through Its Secretary,
Jawahar Lal Nehru Marg, Jaipur.
3. Enforcement Officer, Zone-2, Jaipur Development
Authority, Jawahar Lal Nehru Marg, Jaipur
----Respondents

For Petitioner(s) : Mr. Lokesh Sharma For Respondent(s) : Mr. Sandeep Sharma

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

23/08/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is granted.

In view of the prayer made by counsel for the petitioner, the

present writ petition is dismissed as withdrawn.

Since, the main petition has been dismissed, the pending

application(s), if any, stand(s) disposed of.

(GANESH RAM MEENA),J