Radha Kishan Saini Son Of Shri ... vs Rajasthan Para Medical Council ...
2023 Latest Caselaw 4051 Raj/2

                                   [2023:RJ-JP:18874]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 19916/2019

                                   Radha Kishan Saini Son Of Shri Daryav Singh Saini, Aged About
                                   34 Years, Resident Of Band Ka Nangla, Bhusawar, Tehsil
                                   Bhusawar, District Bharatpur (Raj.)
                                                                                                              ----Petitioner
                                                                              Versus
                                   1.       Rajasthan Para Medical Council, Through Its Registrar,
                                            G.1A, Kisan Bhawan, Lal Kothi, Jaipur Through Its
                                            Registrar.
                                   2.       Nims University Rajasthan Jaipur, Through Its Registrar,
                                            Shobha Nagar, Jaipur Through Its Registrar.
                                                                                                           ----Respondents

For Petitioner(s) : Mr. Sanjay Joshi For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

23/08/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In the view of statement made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since, the main petition has been dismissed, the pending

application(s), if any, stand(s) disposed of.

(GANESH RAM MEENA),J

Seema/329

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