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Pradeep Kumar Singh S/O Shri ... vs Mr. Vaibhav Galriya Education ...
2023 Latest Caselaw 3971 Raj/2

Citation : 2023 Latest Caselaw 3971 Raj/2
Judgement Date : 22 August, 2023

Rajasthan High Court
Pradeep Kumar Singh S/O Shri ... vs Mr. Vaibhav Galriya Education ... on 22 August, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:18592]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                      S.B. Civil Contempt Petition No. 757/2019

                                                                                  In

                                                          S.B. Civil Writ Petition No.11788/2018

                                    Pradeep          Kumar    Singh       S/o     Shri     Devendra         Singh     Rathore,
                                    Resident         Of    Behind       Gurudwara,          Manpal         Colony,    Dholpur,
                                    Presently Posted At Govt. Girls College, Dholpur (Rajasthan).
                                                                                                               ----Petitioner
                                                                              Versus
                                    1.         Mr.    Vaibhav       Galriya      Education         Secretary,        Education
                                               Department, Govt. Of Rajasthan, Govt. Secretariat, Jaipur
                                               (Rajasthan)
                                    2.         Mr.    Pradeep        Kumar        Borad,       Commissioner           (College
                                               Education), Dr. S. Radhakrishan Shiksha Sankul, J.l.n.
                                               Marg, Jaipur (Rajasthan)
                                    3.         State Of Rajasthan, Through Its Secretary, Department Of
                                               Education, Govt. Secretariat, Jaipur.
                                                                                                            ----Respondents

For Petitioner(s) : Mr. Vishwa Saini for Mr. M.S. Raghav For Respondent(s) : Dr. V.B. Sharma, AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

22/08/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/51

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