Ramraj S/O Shyokaran vs State Of Rajasthan
2023 Latest Caselaw 3929 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                    S.B. Criminal Miscellaneous (Petition) No. 986/2022

                                   Ramraj     S/o       Shyokaran,        R/o     Nayagaon,       Police
                                   Station - Dooni, District - Tonk, Rajasthan.
                                                                                           ----Petitioner
                                                                  Versus
                                   State Of Rajasthan, Through P.p.
                                                                                       ----Respondent

For Petitioner(s) : Ms. Anisha Yadav, Adv. For : Mr. Laxman Meena, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

21/08/2023

Learned counsel for the petitioner submits that

this criminal misc. petition has become infructuous.

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /789

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