Shankardas Falwaria vs Chief Information Commandanr ...
2023 Latest Caselaw 3922 Raj/2

                                   [2023:RJ-JP:18482]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 9863/2015

                                   Shankardas Falwaria Son Of Late Shri Dharmdas, 25/3, Ashok
                                   Nagar, Tilak Nagar, New Delhi
                                                                                                       ----Petitioner
                                                                       Versus
                                   1.       Chief Information Commissioner, Appellate Authority Cum
                                            State Chief Information Commission, Govt. O, Jhalana
                                            Link Road, Ots Circle, Jawahar Lal Nehru Marg, Jaipur
                                   2.       Public Information Officer Cum Superintending Engineer,
                                            Public Works Department, Circle City, Govt. Of Rajasthan,
                                            Jacob Road, Jaipur
                                                                                                    ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

21/08/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /77

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