Syochand S/O Shri Jhuntha Ram vs Shri Anand Kumar, Principal ...
2023 Latest Caselaw 3830 Raj/2

[2023:RJ-JP:18326]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                 S.B. Civil Contempt Petition No. 443/2021

                                            In

                  S.B. Civil Writ Petition No.17934/2017

Syochand S/o Shri Jhuntha Ram, Aged About 50 Years, R/o
Khedro      Ki       Dhani,     Tehsil      Nawalgarh,          District     Jhunjhunu.
Rajasthan.
                                                                           ----Petitioner
                                         Versus
1.       Shri Anand Kumar, Principal Secretary Department Of
         Revenue, Government Secretariat, Jaipur, Rajasthan.
2.       Shri U.D. Khan, District Collector, Jhunjhunu, Collector
         Office, Jhunjhunu, Rajasthan.
3.       Shri Anoop Singh, Sub Division Magistrate, Nawalgarh,
         SDM Office, Nawalgarh, District Jhunjhunu, Rajasthan.
4.       Shri     Kapil       Upadhyay,          Tehsildar,       Nawalgarh,      Tehsil
         Nawalgarh, District Jhunjhunu, Rajasthan.
5.       Ammilal S/o Bhagwana
6.       Subhash S/o Bhagwana,
7.       Ramdeva S/o Mana (Since Deceased) Through His Legal
         Heirs-
7/1.     Manbhari W/o Ramdeva,
7/2.     Mahavir Singh S/o Ramdeva,
7/3.     Shishrm S/o Ramdeva,
7/4.     Girdharilal S/o Ramdeva,
7/5.     Nathu Singh S/o Ramdewa,
7/6.     Ramniwas S/o Ramdewa,
7/7.     Banarsi S/o Ramdewa,
7/8.     Sumitra D/o Ramdeva,
8.       Kailash S/o Gajanand,
9.       Madan S/o Gajanand,
10.      Jawahar S/o Narayan,
11.      Natthu S/o Hema,
12.      Sultan S/o Hema,


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                                    [2023:RJ-JP:18326]                    (2 of 2)                    [CCP-443/2021]


                                   13.        Phoolchand S/o Ramdhan,
                                   14.        Hari Singh S/o Ramdhan,
                                   15.        Mohanlal S/o Bishnaram,
                                   16.        Laxmaram S/o Balaram,
                                   17.        Syochand S/o Bishnaram,
                                              All (Contemnors' No.5 to 17) are R/o Ghayalon Ka Bas,
                                              Tan Kari, Tehsil Nawalgarh, District Jhunjhunu, Rajasthan.
                                                                                    ----Respondents-Contemnors

For Petitioner(s) : Mr. Rakesh Prajapat for Mr. Akhilesh Kumar Pareek For Respondent(s) : Mr. Anil Mehta, AAG with Ms. Archana Mr. Rajesh Maharshi, AAG with Mr. Udit Sharma

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

19/08/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/32

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