Rajasthan High Court
Bhanwar Kanwar And Ors vs Bhanwar Singh And Ors ... on 18 August, 2023
Bench: Ganesh Ram Meena
[2023:RJ-JP:18243]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 19674/2013
1. Bhanwar Kanwarwife of Late Ladu Singh, aged 70 years
R/o Village Rajpura Via Khud, Tehsil Dataramgarh, district
Sikar Raj. (Since deceased)
2. Smt. Prem Kanwar d./o Late Ladu Singh, W/o Nathu Singh,
R/o Village & post Badwali Via Makrana, District Nagaur
/Raj.
3. Smt. Samdar Kanwar D/o Late Ladu Singh Wife of Vijay
Singh, R/o Village & Post Jhanjhola Via Badu, Tehsil
Parbatsar, District Nagaur Raj.
----Petitioner
Versus
1. Bhanwar Singh S/o Bhopal Singh aged 65 years, R/o village
Rajpura, Tehsil Dataramgarh, District Sikar Raj. Presently
residing at 2/12, Housing Board, Sikar, Tehsil and District
Sikar Raj.
2. Hanumant Singh, aged about 33 years,
3. Purn Singh, aged about 30 years, 2 and 3 are sons of
Bhanwar singh R/o village Rajpura, Tehsil Dataramgarh,
District Sikar Raj. Presently residing at 2/12, Housing
Board, Sikar, Tehsil and District Sikar Raj.
4. Sushila Kanwar aged about 40 yers.
5. Madan Kanwar, aged 35 years, 4 and 5 are daughter of
Bhanwar Singh,R/o village Rajpura, Tehsil Dataramgarh,
District Sikar Raj. Presently residing at 2/12, Housing
Board, Sikar, Tehsil and District Sikar Raj.
6. Smt. Chhagan Kanwar Wife of Shri Bhopal Singh, R/o
village Rajpura, Tehsil Dataramgarh, District Sikar Raj.
Presently residing at 2/12, Housing Board, Sikar, Tehsil and
District Sikar Raj.
7. Sajjan Kanwar Wife of Late Amar Singh, R/o Village
Rajpura, Tehsil Dataramgarh, District Sikar Raj.
8. Bhanwar Kanwar D/o Late Amar Singh, Wife of Shri Muli
singh aged 60 years, R/o Asota Via Jaswantgarh, Tehsil
Ladnu, district Nagaur Raj.
9. Shri Magan Singh S/o Late Amar Singh, aged about 55
years.
10. Mahaveer Singh S/o Late Amar Singh, aged 50 years
respondent No.3 and 4 are resident of Village Rajpura,
Tehsil Dataramgarh, district Sikar Raj.
11. Smt. Chhoti daughter of Late Amar Singh, aged about
[2023:RJ-JP:18243] (2 of 2) [CW-19674/2013]
45 yers, Wife of Hardayal Singh, R/o Village and Post
Ramdhana, Tehsil Ladnu, District Nagaur Raj.
12. Prahlad Singh, aged about 35 years,
13. Krishna Kumar Singh, aged 32 years,
14. Bhagwan Singh, aged 23 years, respondent No.6 to 8
are sons of magan singh r/o village rajpura, tehsil
datarmgarh, district sikar Raj.
15. Smt. Lalita Kanwar D/o Magan Singh Ji aged about 20
years, Wife of Shri Madan Singh, R/o Begsar Via Molasar,
District Nagaur Raj.
16. Bhawani Singh, aged about 22 years,
17. Mal Singh, aged about 20 years.
18. Mukesh Kanwar, aged about 19 years, respondent
No.10 to 12 are daughters of mahaveer singh, resident of
village rajpura, tehsil dataramgarh, district sikar raj.
----Respondents
For Petitioner(s) : None present
For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
18/08/2023
` No one has put in appearance on behalf of the petitioners in
the second round also.
Therefore, the present writ petition is dismissed for non-
prosecution.
Since the main petition has been dismissed for non-
prosecution, the stay application and all other pending
application/s, if any, also stands dismissed.
(GANESH RAM MEENA),J
ARTI SHARMA /17
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