Smt Dhanni vs State Of Rajasthan Through P P
2023 Latest Caselaw 3714 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                              2170/2017

                                   Smt. Dhanni D/o Birda, R/o Village Bishanpura
                                   Police Station Saithal, District Dausa.
                                                                                           ----Petitioner
                                                                  Versus
                                   State Of Rajasthan Through P.p.
                                                                                       ----Respondent

For Petitioner(s) : None For : Mr. Prashant Sharma, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

17/08/2023

No one is present on behalf of the petitioner

even in second round.

In view of above, the criminal misc. petition is

dismissed in default.

(UMA SHANKER VYAS),J

DANISH USMANI /795

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