Babu Lal Meena S/O Shri vs State Of Rajasthan
2023 Latest Caselaw 3711 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                              5777/2019

                                   1.     Babu     Lal     Meena        S/o      Shri,      R/o   Village
                                          Barkheda, Tehsil Chaksu, District Jaipur, Raj.
                                   2.     Uganti Devi Meena W/o Shri Pappu Lal Meena,
                                          R/o Village Barkheda, Tehsil Chaksu, District
                                          Jaipur, Raj.
                                                                                           ----Petitioners
                                                                  Versus
                                   1.     State Of Rajasthan, Through Pp.
                                   2.     Hanuman Meena S/o Shri Sitaram Meena, R/o
                                          Plot No.79-A, Surya Nagar, Taron Ki Koont,
                                          Tonk Road, Jaipur, District Jaipur, Raj.
                                                                                     ----Respondents

For Petitioner(s) : Mr. Manoj Kumar Sharma, Adv.

For : Mr. Prashant Sharma, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

17/08/2023

Learned counsel for petitioners submits that

this criminal misc. petition has become infructuous.

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /949

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