Govind Sharma vs State Panchayati Raj Dep Ors ...
2023 Latest Caselaw 3705 Raj/2

                                   [2023:RJ-JP:18112]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 9482/2014

                                   Govind      Sharma       S/o      Shri      Bhanwar          Lal    Sharma,    Gram
                                   Keshyawala, Post Muhana, Tehsil Sanganer, Distt, Jaipur
                                                                                                          ----Petitioner
                                                                          Versus
                                   1.       State Of Rajasthan Through Additional Chief Secretary,
                                            Rural       Development         And       Panchayati        Raj   Departm,
                                            Secretariat, Jaipur
                                   2.       The District Collector, Jaipur District Jaipur Raj.
                                   3.       The Sub Divisional Magistrate, Jaipur-Ii, Jaipur
                                                                                                       ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

17/08/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /85

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