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Late Shri Gulab Chand Sharma S/O ... vs Shri Ashutosh A.T. Pednekar ...
2023 Latest Caselaw 3695 Raj/2

Citation : 2023 Latest Caselaw 3695 Raj/2
Judgement Date : 17 August, 2023

Rajasthan High Court
Late Shri Gulab Chand Sharma S/O ... vs Shri Ashutosh A.T. Pednekar ... on 17 August, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:18023]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 225/2013
                                                                               In
                                                        S.B. Civil Writ Petition No.1554/2009
                                    Late Shri Gulab Chand Sharma S/o Chiranji Lal Sharma, R/o. 79-
                                    Shanti Nagar (Vrandavan), Opposite D.C.M. Ajmer Road, Jaipur
                                    (Now deceased)
                                    1/1. Smt. Janki Devi W/o Late Shri Gulab Chand Sharma, Aged
                                    About 58 Years, R/o 79-Shanti Nagar (Vrandavan), Opposite
                                    D.c.m. Ajmer Road, Jaipur
                                    1/2.   Smt. Mohini Bhardwaj S/o Shri Praveen Bhardwaj, Aged
                                    About 38 Years, R/o 30/10/7, Swarn Path Mansarovar, Jaipur.
                                    1/3.    Smt. Nandini Trivedi W/o Late Shri Jai Prakash Trivedi,
                                    Aged About 36 Years, R/o 79-Shanti Nagar (Vrandavan),
                                    Opposite D.c.m. Ajmer Road, Jaipur
                                    1/4. Shri Bhaskar Sharma S/o Late Shri Gulab Chand Sharma,
                                    Aged About 31 Years, R/o 79-Shanti Nagar (Vrandavan),
                                    Opposite D.c.m. Ajmer Road, Jaipur
                                                                                                                  Petitioners

                                                                            Versus
                                    1.Shri Ashutosh A.T. Pednekar, IAS, Commissioner/Chief
                                    Executive Officer, Jaipur Municipal Corporation, Jaipur.
                                    2.Shri Purshottam Biyani, Director, Local Bodies, Government Of
                                    Rajasthan, Jaipur.
                                                                                       ----Respondent/Contemnors

For Petitioner(s) : Mr. Nikhil Simlote For Respondent(s) : Mr. Nalin G. Narain, AGC

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 17/08/2023

Learned counsel for the petitioners submits that this

contempt petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/27

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