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Alok Kumar Singh S/O Shri Harihar ... vs Shri Vikrant Sharma, Sho, ...
2023 Latest Caselaw 3681 Raj/2

Citation : 2023 Latest Caselaw 3681 Raj/2
Judgement Date : 17 August, 2023

Rajasthan High Court
Alok Kumar Singh S/O Shri Harihar ... vs Shri Vikrant Sharma, Sho, ... on 17 August, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:17976]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 1280/2019

                                                                                In

                                                        S.B. Civil Writ Petition No.1731/2019

                                   Alok Kumar Singh S/o Shri Harihar Singh,                           House No. 266/22,
                                   Pratap Nagar, Jaipur City (East) At Present Deputy Registrar,
                                   Nims University, Chandwaji, Jaipur Rural Jaipur (Rajasthan)
                                                                                                                 ----Petitioner
                                                                             Versus
                                   1.         Shri Vikrant Sharma, SHO, Police Station, Chandwaji,
                                              Jaipur
                                   2.         Shri Shankar Dutt Sharma, Superintendent Of Police,
                                              Jaipur Rural, Jaipur.
                                   3.         State      Of      Rajasthan,           Through             Home      Secretary,
                                              Government Of Rajasthan, Secretariat, Jaipur.
                                   4.         Ms. Sarita Badgurjar, Additional S.P., CID-CB, Police
                                              Headquarters, Jaipur
                                                                                        ----Contemnors-Respondents

For Petitioner(s) : Mr. Niraj Pal Singh Yadav for Mr. Swadeep Singh Hora For Respondent(s) : Mr. Rajesh Maharshi, AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

17/08/2023

Learned counsel for the petitioner wants to withdraw this

contempt petition.

The contempt petition is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/68

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