Friday, 08, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Akhlesh Bhirtare S/Of Shri ... vs Manju Rajpal (2023:Rj-Jp:18061)
2023 Latest Caselaw 3676 Raj/2

Citation : 2023 Latest Caselaw 3676 Raj/2
Judgement Date : 17 August, 2023

Rajasthan High Court
Akhlesh Bhirtare S/Of Shri ... vs Manju Rajpal (2023:Rj-Jp:18061) on 17 August, 2023
Bench: Mahendar Kumar Goyal
[2023:RJ-JP:18061]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Contempt Petition No. 284/2020

                                           In

                   S.B. Civil Writ Petition No.10376/2019

1.       Akhlesh Bhirtare S/of Shri Harisingh Sharma, Aged About
         32 Years, Resident Of Ward No.1, Bhagwati Colony,
         Bayana, Bharatpur, Raj. (Worked As Vocational Trainer Of
         It And Ites At Govt. Girls Sen. Sr. School, Weir, Bharatpur
         Through Team Lease Services Pvt. Ltd).
2.       Gajendra Singh Son Of Shri Ghanshyam Singh, Aged
         About 29 Years, Resident Of Isrota, Kankroli, Distt. Alwar
         Raj. (Worked As Vocational Trainer Of It And Ites At Smt.
         Sheela Joshi Govt. Adrash Sen. Sr. School, Behaj, Distt.
         Bharatpur Through Teamlease Services Limited).
3.       Naveen Kumar Son Of Shri Kishan Chand, Aged About 33
         Years, Resident Of Jain Gali, Bayana, Distt. Bharatpur,
         Raj. At Present Residing At 97-A, Champa Nagar, Gurjar
         Ki Thadi, Jaipur. (Worked As Vocational Trainer Of It And
         Ites At Govt. Girls Higher. Sr. School, Bayana, Bharatpur
         Through Team Lease Services Limited).
                                                                      ----Petitioners
                                       Versus
1.       Manju       Rajpal,      Secretary,          Department        Of    School
         Education, Secretariat, Govt. Of Rajasthan, Jaipur Raj.
2.       Saurabh Swami, Director, Secondary Education Bikaner,
         Rajasthan.
3.       Abhishek Bhagotia, State Project Director Rajasthan
         Council Of School Education, Jhawarlal Nehru Marg,
         Jaipur.
4.       Ripsudan Singh, Chief District Education Officer And Ex-
         Officio     District   Project       Coordinator,          Samagra   Siksha
         Abhiyaan, District Bharatpur, Raj.
5.       Shri Ashok Reddy, Director, Teamlease Services Limited,
         6Th Floor, Bmtc Commercial Complex, 80 Feet Road,
         Kormangla, Banglore-560095
6.       State Of Rajasthan, Through The Secretary, Department
         Of School Education, Secretariat, Govt. Of Rajasthan,


                        (Downloaded on 11/11/2023 at 07:14:44 PM)
                                    [2023:RJ-JP:18061]                   (2 of 2)                        [CCP-284/2020]


                                              Jaipur.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. G.K. Sharma For Respondent(s) : Mr. S.S. Raghav, AAG Mr. Rahul Sharma for Mr. Rajneesh Gupta

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

17/08/2023

Learned counsel for the petitioners wants to withdraw this

contempt petition.

The contempt petition is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/79

Powered by TCPDF (www.tcpdf.org)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter