Ved Prakash Sharma S/O Shri Kishan ... vs P.K. Goyal, (2023:Rj-Jp:17972)
2023 Latest Caselaw 3668 Raj/2

                                   [2023:RJ-JP:17972]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 1065/2022

                                                                               In

                                                       S.B. Civil Writ Petition No.10102/2020

                                   Ved Prakash Sharma S/o Shri Kishan Chand Sharma, Aged About
                                   62 Years, Resident Of C/o Rajendra Prasad Sharma (Accountant)
                                   Charbhuja General Store, Kayad Road, Ajmer, At Present
                                   Resident Of Manilal Phool Chand, Dhora Gali, Dentrai, Tehsil
                                   Revadar, District Sirohi, At Present Posted As Senior Assistant
                                   (Udc) Government Senior Secondary School, Revdar, District
                                   Sirohi.
                                                                                                            ----Petitioner
                                                                            Versus
                                   1.          P.K. Goyal, Principal Secretary, Education Department,
                                               Government Secretariat, Jaipur
                                   2.          Gaurav Agarwal, Director Secondary Education Rajasthan
                                               Bikaner.
                                   3.          Ganga Kalawan, District Education Officer, Secondary
                                               Education Headquarter Sirohi.
                                   4.          State    Of    Rajasthan,          Through          Principal   Secretary,
                                               Education Department, Government Secretariat, Jaipur
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Laxmikant Malpura For Respondent(s) : Mr. S.S. Raghav, AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 17/08/2023

Learned counsel for the petitioner wants to withdraw this

contempt petition.

The contempt petition is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/197

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