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M.P. Beer Products Limited vs Shri Akhil Arora, ...
2023 Latest Caselaw 3667 Raj/2

Citation : 2023 Latest Caselaw 3667 Raj/2
Judgement Date : 17 August, 2023

Rajasthan High Court
M.P. Beer Products Limited vs Shri Akhil Arora, ... on 17 August, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:18089]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 885/2022
                                                                      In
                                                    S.B. Civil Writ Petition No.1786/2022
                                   M.p. Beer Products Limited, Sector - A, Industrial Area, Sanwar
                                   Road, Indore (M.P.) Through Its Authorized Signatory Shri
                                   Raman Kumar Anand S/o Shri C.p. Anand Aged About 67 Years,
                                   Resident Of 22, Lala Lagpat Rai Colony, Govind Pura, Bhopal -
                                   462023.
                                                                                                     ----Petitioner
                                                                        Versus
                                   1.         Shri Akhil Arora, Principal Secretary Finance (Excise)
                                              Department, Secretariat, Jaipur.
                                   2.         Shri  Prakash   Rajpurohit,   Commissioner,                   Excise
                                              Department, 2-Gumaniawala Panchwati Udaipur.
                                   3.         Shri Sukhbeer Saini, Executive Director, Rajasthan
                                              Beverages Corporation Ltd., 1St Floor, D Block, Vitt
                                              Bhawan, Janpath, Jaipur.
                                   4.         Shri Harish Kumar Lalwani, General Manager (Operations)
                                              Rajasthan Beverages Corporation Ltd., 1St Floor, D Block,
                                              Vitt Bhawan, Janpath, Jaipur.
                                   5.         Shri M.D. Meena, District Excise Officer, Jaipur, Vitt
                                              Bhawan, Janpath, Jaipur.
                                   6.         State Of Rajasthan Through The Principal Secretary,
                                              Department Of Finance, Secretariat, Jaipur (Raj.)
                                                                                   ----Respondents/Contemnors

For Petitioner(s) : Mr. Amit Malani For Respondent(s) : Mr. Manoj Kumar Bhardwaj

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 17/08/2023

After making submission for some time, learned counsel for

the petitioner wants to withdraw this contempt petition.

The contempt petition is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/95

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