Hari Singh Sagar S/O Shri Patrey ... vs State Of Rajasthan ...
2023 Latest Caselaw 3603 Raj/2

                                   [2023:RJ-JP:17858]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 1092/2022

                                                                                In

                                                         S.B. Civil Writ Petition No.7900/2022

                                   Hari Singh Sagar S/o Shri Patrey Ram Sagar, Aged About 59
                                   Years, R/o Village Gunathu, Post Sihot Badi, Tehsil Dhod, District
                                   Sikar (Raj.) 332028.
                                                                                                            ----Petitioner
                                                                             Versus
                                   1.          State Of Rajasthan, Through The Principal Secretary,
                                               Ayurved Department, Government Secretariat, Jaipur
                                               (Raj.).
                                   2.          Smt.      Vinita   Srivastava,        Principal       Secretary,   Ayurved
                                               Department, Government Secretariat, Jaipur (Raj.).
                                   3.          Shri   Ramanand Sharma, Deputy Secretary, Ayurved
                                               (Group-Iv),          Ayurved            Department,          Government
                                               Secretariat, Jaipur.
                                   4.          Shri Anand Kumar Sharma, Director, Ayurved Directorate,
                                               Ajmer, Ashok, Marg, Mali Mohalla, Ajmer, Rajasthan
                                               305001(Raj.).
                                                                                        ----Respondents/Contemnors

For Petitioner(s) : Ms. Sara Parveen for Mr. Tanveer Ahamad For Respondent(s) : Mr. C.L. Saini, AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order

16/08/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/132

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