Mahesh Chandra And Ors vs State Of Raj And Ors ...
2023 Latest Caselaw 3568 Raj/2

[2023:RJ-JP:17891]

          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                      BENCH AT JAIPUR

                S.B. Civil Writ Petition No. 1216/2001

    1. Mahesh Chandra S/o Shri Ram Narain aged about 52 years,
       R/o Dolatpura Tehsil khandar, Dist. Sawaimadhopur (Raj.)
    2. Gajendra Pal S/o Shri Ram Narain, aged about 48 years r/o
       Dolatpura Tehsil Khandar Dist. Sawaimadhopur (raj.)
    3. Mst. Rama widow of Kawal Nayan R/o Village Dolatpura
       Tehsil khandar District Sawaimadhopur (Raj.)
    4. Himanshu aged about 12 years under Guardianship of Mst.
       Rama Mother and natural Guardian
    5. Mst. Mukta aged about 10 years, under guardianship of
       Mst. Rama Mother and natural guardians
    6. Kapal Deve S/o Late Shri Kishanlal R/o of Village Dolatpura
       Tehsil Khandal, District sawaimadhopur (Raj.)
    7. Bharat Bhushan S/o Late Shri Kishanlal R/o of Village
       Dolatpura Tehsil Khandal, District sawaimadhopur (Raj.)
    8. Vijay S/o Late Shri Kishanlal R/o of Village Dolatpura Tehsil
       Khandal, District sawaimadhopur (Raj.)
    9. Mst. Lajwanti W/o Late shri Ram Bhayamal aged about 80
       years, R/o of Village Dolatpura Tehsil Khandal, District
       Sawaimadhopur (Raj.)
    10.       Sudarshan Kumar S/o Shri Jai Ram aged about 53
       years R/o of Village Dolatpura Tehsil Khandal, District
       Sawaimadhopur (Raj.)
    11.       Ashok Kumar S/o Shri Jai Ram R/o of Village
       Dolatpura Tehsil Khandal, District Sawaimadhopur (Raj.)
    12.       Mahendra Kumar S/o Late Shri Roshan Lal R/o of
       Village Dolatpura Tehsil Khandal, District Sawaimadhopur
       (Raj.)
    13.       Surendra kumar S/o Late Shri Roshan Lal R/o of
       Village Dolatpura Tehsil Khandal, District Sawaimadhopur
       (Raj.)
    14.       Anil Kumar S/o Late Shri Roshan Lal R/o of Village
       Dolatpura Tehsil Khandal, District Sawaimadhopur (Raj.)
    15.       Sanjay S/o Shri Kuldeep Chandra aged about 30
       years R/o of Village Dolatpura Tehsil Khandal, District
       Sawaimadhopur (Raj.)
                                                                  ----Petitioners
                                     Versus
    1. State of Rajasthan through Secretary to the Government of


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                                    [2023:RJ-JP:17891]                    (2 of 2)                          [CW-1216/2001]


                                          Rajasthan in Revenue Department, Secretariat, Jaipur.
                                       2. The    Collector, Sawaimadhopur                District Sawaimadhopur
                                          (Raj.)
                                       3. The      Sub   Divisional       Officer,      Sawaimadhopur           District
                                          Sawaimadhopur (Raj.)
                                       4. Tehsildar, Khandar Tehsil District Sawaimadhopur (Raj.)
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Anshul Mathur For Respondent(s) : Mr. S. Zakawat Ali, Dy.G.C.

Mr. N.L. Pareek

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

16/08/2023

Counsel for the petitioners seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn,

the stay application and all other pending application/s, if any,

also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /26

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