Laxman S/O Bhomaram vs Mohammad Ayub S/O Bundu Khan
2023 Latest Caselaw 3500 Raj/2

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                      S.B. Civil Writ Petition No. 670/2020

                                   Laxman S/o Bhomaram, Aged About 38 Years,                             Resident Of
                                   Dhani Ghunavatan, Village Aaluda, Tehsil And District Dausa.
                                                                                                         ----Petitioner
                                                                         Versus
                                   1.         Mohammad Ayub S/o Bundu Khan, Resident Of Nagauri
                                              Mohalla, Dausa, District Dausa.
                                   2.         Jayanarayan S/o Mangilal, Resident Of Village Daulatpura,
                                              Tehsil Bassi, District Jaipur.
                                   3.         H.d.f.c. Agro General Insurance Co. Ltd., Through Branch
                                              Manager, Branch Office- C-98, Sanghvi Upasana Tower,
                                              Subhash Marg, C-Scheme, Jaipur.
                                   4.         Vishnu S/o Laxman, Aged About 13 Years, Minor Through
                                              Natural Guardian Father Laxman.
                                   5.         Reena D/o Laxman, Minor Through Natural Guardian
                                              Father Laxman.
                                   6.         Bhomaram      S/o      Ramdev,         (Deceased-Name          Deleted)
                                              Resident Of Dhani Ghunavatan, Village Aaluda, Tehsil And
                                              District Dausa.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Sandeep Kumar Sharma For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

14/08/2023

None has appeared on behalf of counsel for the petitioner

even in the second round.

Therefore, the civil writ petition is dismissed for non

prosecution.

(GANESH RAM MEENA),J

Seema/33

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