Bishambhar Dayal And Ors vs Mahesh Sharma ...
2023 Latest Caselaw 3480 Raj/2

                                   [2023:RJ-JP:17476]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 8967/2017

                                   1.       Bishambhar Dayal S/o Shri Balaprasad,
                                   2.       Padamchand
                                   3.       Prakash Chand
                                   4.       Subhash Chand, No. 3 To 4 Sons Of Bishambhar Dayal,
                                            Residents Of Village Bamboli, Tehsil Ramgarh, District
                                            Alwar
                                                                                                     ----Petitioners
                                                                       Versus
                                   Mahesh Sharma S/o Late Shri Narayan Lal, R/o Village Bamboli,
                                   Tehsil Ramgarh, District Alwar
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Jinesh Jain For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

11/08/2023

Counsel for the petitioner submits that he pleads no

instruction in the matter from his client.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed for non-prosecution.

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /10

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