Suwalal Son Of Shri Jethuram vs Tej Singh Son Of Swai Singh ...
2023 Latest Caselaw 3476 Raj/2

                                   [2023:RJ-JP:17576]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 27502/2018

                                   Suwalal Son Of Shri Jethuram, Aged About 57 Years, Resident Of
                                   Baba Ramdev Mandir Ke Pass, Data Nagar, Ajmer.
                                                                                                              ----Petitioner
                                                                             Versus
                                   Tej Singh Son Of Swai Singh, Aged About 62 Years, Resident Of
                                   420/52, Baba Ramdev Mandir Ke Pass, Data Nagar, Ajmer.
                                                                                                            ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

11/08/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, the stay application and all other pending

application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /20

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