Manoj Lochib vs Manoj Kumar Sharma S/O Shri ...
2023 Latest Caselaw 3473 Raj/2

                                   [2023:RJ-JP:17483]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 11216/2019

                                   Manoj Lochib, Aged About 36 Years, Proprietor, Registered
                                   Office- Opposite Side Of Income Tax Office, Khetri Road,
                                   Neemkathana, Sikar, (Raj.)
                                                                                                             ----Petitioner
                                                                              Versus
                                   Manoj Kumar Sharma S/o Shri Ramgopal Sharma Proprietor M/s
                                   Bansiya Auto Mobile, Shahpura Road, Neemkathana, Sikar (Raj.)
                                                                                                           ----Respondent

For Petitioner(s) : Mr. Satvir Singh Rawat for Mr. Arpan Kumar Sharma For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

11/08/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /25

Powered by TCPDF (www.tcpdf.org)