Smt. Mewa Devi W/O Late Mali Ram vs Abhay Kumar, Principal ...
2023 Latest Caselaw 3396 Raj/2

[2023:RJ-JP:17283]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Contempt Petition No. 234/2021

                                            In

                     S.B. Civil Writ Petition No.3538/2018

Smt. Mewa Devi W/o Late Mali Ram, Aged About 56 Years, R/o
Vpo Dayara, Via Khandela, District Sikar.
                                                                         ----Petitioner
                                        Versus
1.       Abhay Kumar, Principal Secretary, Department Of Home,
         Govt. Of Rajasthan, Secretariat, Jaipur.
2.       Mohan Lal Lather, Director General Of Police, Police Head
         Quaters, Lal Kothi, Jaipur.
3.       Rajeev        Kumar      Sharma,          Director,         Rajasthan   Police
         Academay, Nehru Nagar, Panipech, Jaipur.
                                                   ----Contemnors/Respondents

4. State Of Rajasthan Through Secretary, Department Of Home, Govt. Of Rajasthan, Secretariat, Jaipur.

----Respondents

For Petitioner(s) : Mr. Tanmay Dhand For Respondent(s) : Mr. Rajesh Maharshi, AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

10/08/2023

In view of the order dated 14.12.2022 passed by the Hon'ble

Supreme Court of India in Special Leave Petition (Civil) Diary

No(s). 37437/2022 whereby, operation of the order, contempt

whereof is alleged, has been stayed, learned counsel for the

petitioner wants to withdraw this contempt petition with liberty to

get it revived if the need so arises.

[2023:RJ-JP:17283] (2 of 2) [CCP-234/2021]

Learned counsel for the respondents has no objection to the

aforesaid prayer.

In view thereof, this contempt petition is dismissed as

withdrawn with liberty as aforesaid.

The pending application no.1/2023 also stands disposed of.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/144

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