Arti Mangtani W/O Shri Naresh ... vs State Of Rajasthan Through ...
2023 Latest Caselaw 3395 Raj/2

                                   [2023:RJ-JP:17335]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 561/2021

                                                                             In

                                                    S.B. Criminal Misc. Petition No.96/2021

                                   Arti Mangtani W/o Shri Naresh Mangtani, D/o Shri Sabandas
                                   Khanchandani, Aged About 39 Years, R/o 36/113, Kiran Path
                                   Mansarovar Jaipur Raj.
                                                                                                          ----Petitioner
                                                                         Versus
                                   1.         State Of Rajasthan Through Secretary Department Of
                                              Home Secretariat, Jaipur Raj.
                                   2.         Abhay Kumar Singh Secretary, Department Of Home,
                                              Secretariat Jaipur Rajasthan.
                                                                                                      ----Non-Petitioner
                                   3.         Dilip Soni, Sho Police Station Mansarovar, Jaipur.
                                                                                   ----Non-Petitioner/Contemnor


                                   For Petitioner(s)           :     None Present
                                   For Respondent(s)           :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

10/08/2023

None appears for the petitioner even in the second round.

None had appeared on his behalf on last date also i.e. 04.08.2023.

In view thereof, this contempt petition is dismissed for non-

prosecution.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/34

Powered by TCPDF (www.tcpdf.org)