Shweta Mahawar vs State Rural Develp And Panchayati ...
2023 Latest Caselaw 3388 Raj/2

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 17202/2017

                                   Shweta Mahawar W/o Shri Mukesh Mahawar, Resident Of
                                   Ratanpura, Tehsil Atru, District Baran Rajasthan
                                                                                                           ----Petitioner
                                                                           Versus
                                   1.         The State Of Rajasthan Through The Director Rural
                                              Development   And      Panchayati    Raj Department,
                                              Government Secretariat, Jaipur Rajasthan
                                   2.         The Chief Executive Officer, Zila Parishad, Mini Secretariat
                                              Extension Building, B-Block, Ist Floor, Collectorate
                                              Premises, Baran Rajasthan
                                   3.         The Sub-Divisional Magistrate- Returning Officer, Atru,
                                              District Baran Rajasthan
                                   4.         The Development Officer, Panchayat Samiti Atru, District
                                              Baran Rajasthan
                                   5.         Somesh Mandawat @ Bablu Misti S/o Shri Brij Mohan
                                              Mandawat, Resident Of Gayatri Nagar, Ratanpura, Tehsil
                                              Atru, District Baran Rajasthan
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Kamla Jain Mahendra For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/08/2023

Counsel for the petitioner submits that this civil writ petition

has been infructuous.

In view of the submission made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

(GANESH RAM MEENA),J

Seema/20

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