Surendra Singh Son Of Shri ... vs Jai Karan Singh Son Of Shri ...
2023 Latest Caselaw 3379 Raj/2

     HIGH COURT OF JUDICATURE FOR RAJASTHAN
                 BENCH AT JAIPUR

           S.B. Civil Writ Petition No. 3723/2020

1.   Surendra Singh Son Of Shri Raghuveer Singh, Aged About
     75 Years, By Caste Jat, Resident Of Buhana Bus Stand,
     Narnaul Road, Singhana, District Jhunjhunu - At Present
     Residing At Shekhsar, Tehsil And District Jhunjhunu
     (Rajasthan).
2.   Manish Son Of Shri Surendra Singh, Aged About 35 Years,
     By Caste Jat, Resident Of Buhana Bus Stand, Narnaul
     Road, Singhana, District Jhunjhunu - At Present Residing
     At Shekhsar, Tehsil And District Jhunjhunu (Rajasthan).
3.   Banarsi Devi Wife Of Shri Surendra Singh, Aged About 70
     Years, By Caste Jat, Resident Of Buhana Bus Stand,
     Narnaul Road, Singhana, District Jhunjhunu - At Present
     Residing At Shekhsar, Tehsil And District Jhunjhunu
     (Rajasthan).
                                                              ----Petitioners
                               Versus
1.   Jai Karan Singh Son Of Shri Raghuveer Singh, Aged About
     90 Years, By Caste Jat, Resident Of Singhana, Tehsil
     Buhana, District Jhunjhunu - At Present Residing At
     Shekhsar, Tehsil And District Jhunjhunu Through His
     Power Of Attorney Satyaveer Singh Son Of Shri Jaikaran
     Singh, Aged About 57 Years, By Caste Jat, Resident Of
     Shekhsar, Tehsil And District Jhunjhunu (Rajasthan).
2.   Sunil Kumar Son Of Shri Vijay Singh, Aged About 48
     Years, By Caste Jat, Resident Of Jat Behrod, District Alwar
     (Rajasthan) - At Present Residing At Buhana Bus Stand,
     Narnaul Moad, Singhana, District Jhunjhunu (Rajasthan).
3.   Sangita D/o Shri Surendra Singh And Wife Of Sunil
     Kumar, Aged About 45 Years, By Caste Jat, Resident Of
     Jat Behrod, District Alwar (Rajasthan) - At Present
     Residing At Buhana Bus Stand, Narnaul Moad, Singhana,
     District Jhunjhunu (Rajasthan).
4.   Kusumlata Wife Of Shri Pardeep Kumar, Aged About 40
     Years, By Caste Mahajan, Resident Of Ward No. 11,
     Gothra, Tehsil Khetri, District Jhunjhunu (Rajasthan).
                                                            ----Respondents

                                                                           (2 of 2)                        [CW-3723/2020]


                                   For Petitioner(s)            :    Mr. Saransh Saini
                                   For Respondent(s)            :    Mr. Nathu Singh Chauhan

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/08/2023

This writ petition arises out of the orders passed on the

application for temporary injunction.

Counsel for the respondents submits that the original suit

has been dismissed.

Counsel for the petitioners is not in a position to accept this

statement made by counsel for the respondents.

In view of the statement made by counsel for the

respondents, this writ petition has been infructuous.

Hence, the civil writ petition is dismissed as having become

infructuous.

(GANESH RAM MEENA),J

Seema/11

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