Smt Pushpa Vyas W/O Shri Nirmal ... vs Dr K.K. Pathak ...
2023 Latest Caselaw 3328 Raj/2

                                   [2023:RJ-JP:17007]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 455/2020
                                                                       In
                                                    S.B. Review Petition (Writ) No.292/2018
                                                                       In
                                                     S.B. Civil Writ Petition No.21270/2017
                                   1.          Smt Pushpa Vyas W/o Shri Nirmal Kumar Vyas, Aged
                                               About 62 Years, Retired ACDPO And R/o 115, Dwarika
                                               Colony, Pansal Road, Bhilwara
                                   2.          Shiv Kanwar Yaduvashi W/o Shri Laxman Singh, Aged
                                               About 58 Years, Lady Supervisor Office Of CDPO Bhilwara
                                               City And R/o 5/0-19, R.c. Vyas Colony, Bhilwara
                                                                                                           ----Petitioners
                                                                            Versus
                                   1.          Dr K.k. Pathak, Additional Chief Secretary, Department Of
                                               Women And Child Development, Secretariat, Jaipur
                                   2.          Dr Pratibha Singh, Director, Integrated Child Development
                                               Services (Icds), Directorate, Department Of Women And
                                               Child Development, 2, Jalpath, Gandhi Nagar, Jaipur
                                   3.          State Of Rajasthan, Through Its Secretary To The
                                               Government, Department Of        Women And Child
                                               Development, Secretariat, Jaipur
                                                                                     ----Respondents/Contemnors

For Petitioner(s) : Mr. Ashish Saksena For Respondent(s) : Ms. Sheetal Mirdha, AAG with Mr. Prateek Singh

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order

08/08/2023

Learned counsel for the petitioners submits that this

contempt petition is rendered infructuous.

The same is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/255

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