Tribhuwan Singh Kama vs Shyam Deshmukh And Ors ...
2023 Latest Caselaw 3306 Raj/2

[2023:RJ-JP:17160]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                 S.B. Civil Writ Petition No. 4869/2017

Tribhuwan Singh Kama Son Of Late Shri Pushpendra Singh
Kama, By Caste Rajput, 765, Kama Kothi, Ajmer Road, Jaipur
Rajasthan Through Power Of Attorney Holder Mrs. Asha P. Singh
                                                                    ----Petitioner
                                    Versus
1.       Shyam Deshmukh Son Late Shri Chandrakant Deshmukh,
         Flat No. 3, House No. 95, Anand Bag, Ajmer Road, Jaipur
         Rajasthan
2.       Deependra Singh Son Late Shri Shiv Singh, House No. 95,
         Anand Bag, Ajmer Road, Jaipur Rajasthan
3.       Aditya Raj Son Of Shri Deependra Singh, House No. 95,
         Anand Bag, Ajmer Road, Jaipur Rajasthan
                                                                 ----Respondents

For Petitioner(s) : Ms. Alisha Chopra on behalf of Ms. Suruchi Kasliwal For Respondent(s) : Mr. Sanjay Joshi

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

08/08/2023

The present writ petition has been filed by the petitioner for

quashing and setting aside the order dated 25.02.2017 passed by

the learned Appellate Rent Tribunal, Jaipur Metropolitan, Jaipur,

dismissing the application filed under Order 1 Rule 10 CPC.

Counsel for the petitioner submits that he has already

preferred a suit for his rights and the appeal pending before the

Appellate Rent Tribunal, has also been decided.

Since the appeal has already been decided and the present

writ petition has become infructuous. However, the petitioner has

[2023:RJ-JP:17160] (2 of 2) [CW-4869/2017]

already availed the appropriate legal remedy for his claims and

rights.

In view of the statement made by the counsel for the

petitioner, this writ petition is disposed of with liberty to the

petitioner to pursue the civil suit proceedings.

(GANESH RAM MEENA),J

Seema/133

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