Nayla Grah Nirman Sahakari vs Shri Kalu Raigar Andors ...
2023 Latest Caselaw 3305 Raj/2

[2023:RJ-JP:17004]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                S.B. Civil Writ Petition No. 8285/2017

Nayla Grah Nirman Sahakari Samiti Ltd. Through Secretary,
Mohan Lal Meena S/o Late Shri Kaluram Mee, Resident Of Near
Surajpole Gate, Village Nayla, Via Kanota, Tehsil Jamwaramgarh,
District Jaipur
                                                                     ----Petitioner
                                     Versus
1.       Shri Kalu Raigar S/o Late Shri Nathu Lal Raigar
2.       Smt. Hari Raigar S/o Late Shri Nathu Lal Raigar
3.       Smt. Muli Devi W/o Late Shri Nathu Lal Raigar
4.       Shri Vikas S/o Late Shri Ghasi Raigar
5.       Anita D/o Late Shri Ghasi Raigar, No. 4 To 5 Are Minor,
         Through Natural Guardian And Mother Self Smt. Savitri
         Devi
6.       Smt. Savitri Devi W/o Late Shri Ghasi Raigar, All R/o
         Village Nayla Vila Kanota, Tehsil Jamwaramgah, District
         Jaipur
7.       Shri Bhagwat Prasad S/o Shri Mukunda Ram, R/o Village
         Milkipura, Tehsil Hindaun, District Karauli Raj.
8.       Kajod Ram @ Kajodmal Raigar S/o Shri Nanag Ram,
         Resident     Of     Village       Nayala,        Via     Kanota,   Tehsil
         Jamwaramgarh, District Jaipur Deceased
9.       Bigha Ram S/o Shri Sarman, Resident Of Village Dhureri,
         Tehsil Bayana, District Bharatpur.
10.      Sub Registrar, Registration Office, Jamwaramgarh, District
         Jaipur
                                                                  ----Respondents

For Petitioner(s) : Mr. Satish Khandal Mr. S. S. Nirwan For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

08/08/2023

[2023:RJ-JP:17004] (2 of 2) [CW-8285/2017]

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn,

the stay application and all other pending application/s, if any,

also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /6

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