Chain Singh Rathore Son Of Hem ... vs The State Of Rajasthan ...
2023 Latest Caselaw 3285 Raj/2

                                   [2023:RJ-JP:17021]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 9926/2021

                                   Chain Singh Rathore Son Of Hem Singh, Aged About 56 Years,
                                   Resident Of Rathore Krishi Farm, Marwara Chowki, Panchayat
                                   Samiti Post Tated, Tehsil Ladpura, District Kota (President Of
                                   Marwara Chowki Dugdh Utpadak Sahkari Samiti Limited, Tehsil
                                   Ladpura, Kota).
                                                                                                         ----Petitioner
                                                                       Versus
                                   1.       The State Of Rajasthan, Through Principal Secretary,
                                            Government Of Rajasthan, Government Secretariat,
                                            Jaipur.
                                   2.       Kota Zila Dugdh Utpadak Sahkari Sangh Limited,
                                            Akelgarh, Rawatbhata Road, Kota, Pin-324010 Through
                                            Its Managing Director.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Ram Kumar Sharma For Respondent(s) : Mr. Umesh Chandra Sharma

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

08/08/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn,

the stay application and all other pending application/s, if any,

also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /93

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