Shiva Sharma S/O Mahesh Chand ... vs Shri Harji Lal Atal, Secretary ...
2023 Latest Caselaw 3276 Raj/2

                                   [2023:RJ-JP:16840]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 33/2023

                                                                               In

                                                        S.B. Civil Writ Petition No.2016/2022

                                   Shiva Sharma S/o Mahesh Chand Sharma, Aged About 29 Years,
                                   Resident Of Malipura Mod, Po Sewar, Bharatpur.
                                                                                                           ----Petitioner
                                                                            Versus
                                   1.         Shri Harji Lal Atal, Secretary, Rajasthan Public Service
                                              Commission, Ajmer.
                                   2.         State     Of     Rajasthan,           Through        Principal   Secretary
                                              Department Of Personal, Govt. Secretariat, Jaipur.
                                                                                        ----Respondents-Contmnors

For Petitioner(s) : Mr. Neeraj Kumar Sharma For Respondent(s) : Mr. Nihil Saini

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

07/08/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/59

Powered by TCPDF (www.tcpdf.org)