Kavita Chelani W/O Shri Vishal ... vs Rajesh Kumar Jain S/O Shri Tara ...
2023 Latest Caselaw 3263 Raj/2

                                   [2023:RJ-JP:16920]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 6073/2019

                                   Kavita Chelani W/o Shri Vishal Kumar Chelani, Aged About 40
                                   Years, R/o 81, Shopping Center, Kota (Raj.)
                                                                                                      ----Petitioner
                                                                       Versus
                                   Rajesh Kumar Jain S/o Shri Tara Chand Jain, Through Rajesh
                                   Textiles, 81 Shopping Center, Chopati Bazar, Kota Raj. R/o House
                                   No. 6-B, Shopping Center, Kota Raj.
                                                                                                    ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

07/08/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /28

Powered by TCPDF (www.tcpdf.org)