Citation : 2023 Latest Caselaw 3245 Raj/2
Judgement Date : 7 August, 2023
[2023:RJ-JP:16823]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 14827/2020
Saadat Ali S/o Shri Mumtaz Ali, Aged About 44 Years, R/o Near
Muneer Khan Masjid, Tonk (Raj)
----Petitioner
Versus
1. Mohammed Shamim S/o Shri Imdadullah Khan, R/o
Mohalla Wazeerbaag, Tonk, Presently Residing At 152,
Pratapkhand, Vishwakarma Nagar, Jhilmil Colony,
Shaaharda, Delhi
2. Ameerullah Khan S/o Shri Imadullah Khan, Aged About
69 Years, R/o Mohalla Wazeerbaag, Tonk, Presently
Residing At 1107/1, Punjabi Fatak, Haveli Hisamuddin
Haider, Ballimaran, Delhi
3. Sageera D/o Shri Imadullah Khan, Aged About 62 Years,
R/o Mohalla Wazeerbaag, Tonk Presently Residing At
3081, Kucha Pandit, Shaahganj Chowk, Delhi
4. Fareeda D/o Shri Imadadullah Khan, Aged About 51
Years, R/o Mohalla Wazeerbaag, Tonk Presently Residing
At T-181, Model Basti, Ramjhansi Road, Chawdi Bazar,
Delhi
5. Gyasuddin Alias Sabir S/o Manzooruddin, Aged About 52
Years, R/o Near Higher Secondary School Tonk (Raj)
6. Shankeer Ali S/o Manzooruddin, Aged About 64 Years,
R/o Ikramuddin Ki Haveli, Mohalla Rajban, Tonk (Raj)
7. Rafique S/o Hidayatullah, Aged About 47 Years, R/o
Behind Golecha Cinema, Dariyaganj, Delhi
8. Jebunnisa D/o Hidayatullah W/o Arif, Aged About 49
Years, R/o Behind The Glecha Cinema, Dariyaganj, Delhi
9. Kanoj W/o Niyamatullah Khan, Aged About 72 Years, R/o
Mohalla Jama Masjid, Behind Bada Kunwa, Mohalla
Shagird Paisha, Tonk (Raj)
10. Rumana D/o Mumtaj Ali W/o Javed, Aged About 47 Years,
Presently Residing At E-99, Shaheen Baag, New Delhi 25
11. Shabana D/o Mumtaj Ali, Aged About 38 Years, Presently
Residing At E-99, Shaheen Baag, New Delhi 25
12. Azeeja W/o Mumtaj Ali, Aged About 69 Years, R/o Near
(Downloaded on 11/11/2023 at 06:59:22 PM)
[2023:RJ-JP:16823] (2 of 2) [CW-14827/2020]
Muneer Khan Masjid Tonk (Raj)
13. Prem Narayan S/o Bhanwar Lal, Aged About 67 Years, R/o
Mohalla Wazeerbaag, Tonk (Raj)
----Respondents
For Petitioner(s) : Mr. Faraz Hussain For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
07/08/2023
Counsel for the petitioner seeks permission to withdraw the
present civil writ petition.
Permission as sought for is granted.
The present writ petition is dismissed as withdrawn.
(GANESH RAM MEENA),J
Seema/34
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