Ravi Kant And Ors vs The Vice Chancellor ...
2023 Latest Caselaw 3239 Raj/2

                                   [2023:RJ-JP:16826]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 575/2017
                                                                              In
                                                        S.B. Civil Writ Petition No.1491/2017
                                   1.         Ravi Kant S/o Sh. Rajendra Prasad, aged about 22 years,
                                              R/o Kararapura, Tehsil Bhadra, District Hanumangarh,
                                              Presently Residing In Jobner, District Jaipur Raj.
                                   2.         Suresh Kumar Neel S/o Sh. Shivram Neel, Aged about 23
                                              years, R/o Sahibrampura, Tehsil Amer, District Jaipur,
                                              Presently Residing In Jobner, District Jaipur Raj.
                                   3.         Surendra Kumar S/o Sh. Nanda Ram, aged about 19
                                              years, R/o Jabdi Nagar, Tehsil Nawan, District Nagaur Raj.
                                                                                                            ----Petitioners
                                                                            Versus
                                   The Vice Chancellor, Sh. Praveen Singh Rathore, Shri Karan
                                   Narendra (SKN), Agriculture University, Jobner, District Jaipur
                                   Raj.
                                                                                                           ----Respondent

For Petitioner(s) : Dr. Vikram Singh Nain For Respondent(s) : Mr. Parikshit Singh

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

07/08/2023

Learned counsel for the petitioners submits that this

contempt petition is rendered infructuous.

The same is dismissed accordingly.

Notices are discharged.

The pending application No.1/2020 also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Sudha/24

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