Satish Kumar Mudgal vs State Of Raj And Anr ...
2023 Latest Caselaw 3182 Raj/2

                                   [2023:RJ-JP:16627]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 20620/2017

                                   Satish Kumar Mudgal S/o Shri Ram Babu Sharma, aged about 45
                                   years R/o 29, Krishna Nagar, Teen Dukan, Dher Ka Balaji, Sikar
                                   Road, Jaipur Raj..
                                                                                                              ----Petitioner
                                                                              Versus
                                   1.       The State Of Rajasthan Through Its Director, Directorate
                                            Ayurved Department, Rajasthan, Ajmer.
                                   2.       The Block Chief Medical Officer, Khandela District Sikar
                                            Rajasthan.
                                                                                                           ----Respondents

For Petitioner(s) : Mr. Ram Pratap Saini For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/08/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statement made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /83

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