Dr Sridhar Sharma vs State Education Departmentors ...
2023 Latest Caselaw 3144 Raj/2

                                   [2023:RJ-JP:16643]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 15334/2013

                                   Dr. Sridhar Sharma S/o Shri Gattu Lal Sharma, Plot No.3, Behind
                                   Mangal Bhawan, Khatipura, Jaipur. Presently Working As College
                                   Lectorer In English, At Govt. Kalyan College, Sikar.
                                                                                                                ----Petitioner
                                                                              Versus
                                   1.       The       State     Of       Rajasthan      Through           Secretary   Higher
                                            Education Department Govt. Of Rajasthan, Secretariat,
                                            Jaipur.
                                   2.       The Commissioner/director, College Education, Rajasthan,
                                            Jaipur.
                                   3.       The Principal, Govt. S.k. Kalyan College, Sikar.
                                                                                                           ----Respondents

For Petitioner(s) : Mr. Hanuman Choudhary Mr. Tarun For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/08/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /493

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