Amit Sharma S/O Late Shri ... vs State Of Rajasthan
2023 Latest Caselaw 3083 Raj/2

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

      S.B. Criminal Writ Petition No. 148/2022

Amit Sharma S/o Late Shri Ramswaroop Sharma,
Permanent Resident Of Ward No. 34, Gurudwara
Gali, Hanumaan Garh Junction, Rajasthan Present
Address 405, Palm Grove Apartment, C-Scheme,
Jaipur
                                                      ----Petitioner
                             Versus
1.    State Of Rajasthan, Through P.p
2.    The Additional Chief Secretary, Department Of
      Home Govt. Secretariat, Govt. Of Rajasthan
      Jaipur (Raj)
3.    The Director General Of Police, Rajasthan,
      Police Head Quarter Jaipur
4.    The Commissioner Of Police, Jaipur
5.    The Station House Officer, Ashok Nagar, Jaipur
6.    The Superintendent Of Police, Hanumangarh
7.    The Station House Officer, Hanuman Garh,
      Rajasthan
8.    Shri Ashuram Sharma, R/o Ward No. 17,
      Bhairu Mohalla Khaguwala, Bikaner, Rajasthan
                                                ----Respondents

For Petitioner(s) : None For : Mr. C.G. Chopra, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

03/08/2023

(2 of 2) [CRLW-148/2022]

No one is present on behalf of the petitioner

even in second round.

In view of above, the criminal writ petition is

dismissed in default.

(UMA SHANKER VYAS),J

DANISH USMANI /251

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