Girdhari Singh And Anr vs Raghuveer Singh ...
2023 Latest Caselaw 3080 Raj/2

                                   [2023:RJ-JP:16392]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 12720/2017

                                   1.         Girdhari Singh S/o Udai Singh
                                   2.         Mahendra Singh S/o Girdhari Singh, Both R/o Ward No.9,
                                              Mataji Ka Rasta, Jobner, Tehsil Phulera, District Jaipur
                                              Rajasthan.
                                                                                                         ----Petitioners
                                                                          Versus
                                   1.         Raghuveer     Singh      S/o     Rewat        Singh      Since   Deceased
                                              Through His Legal Heirs
                                   2.         Mankanwar W/o Late Raghuveer Singh
                                   3.         Mahipal Singh S/o Late Raghuveer Singh, Both Resident
                                              Of Ward No.9, Mataji Ka Rasta, Jobner, Tehsil Phulera,
                                              District Jaipur Rajasthan.
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Shivraj Chauhan For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

03/08/2023

Counsel for the petitioners submits that the present writ

petition has become infructuous.

In view of the submission made by counsel for the

petitioners, this civil writ petition is dismissed as having become

infructuous.

(GANESH RAM MEENA),J

Seema/62

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